High CourtsSingle Bench

Shida M. Nongrum vs State Of Meghalaya & 6 Ors.

Meghalaya High Court · Decided on 26 September 2025 · Citation: (2025) 09 MEG CK 0649

HON’BLE JUDGES
H. S. Thangkhiew, J
CASE NUMBER
Writ Petition (C) No. 110 Of 2025
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Judgment

7 paragraphs · 111 words

H. S. Thangkhiew, J

Mr. K.P. Bhattacharjee, learned GA for the respondents No. 1 and 2 submits that an affidavit containing the latest inquiry report has been filed.

Dr. N. Mozika, learned Senior counsel for the respondents No. 3 and 4 prays that he may be allowed some time, as he has just received the said affidavit.

Mr. S.S. Roy, learned counsel for the respondent No. 5 also prays that he may be allowed some time to file an affidavit bringing on record necessary materials.

Both prayers are allowed.

Accordingly, list this matter on 22nd October, 2025.

An endeavour shall be made to dispose of the matter on the next date.