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Judgment
6 paragraphs · 99 wordsMeenakshi Madan Rai, J
Mr. Safal Sharma, Learned Counsel for the Appellant seeks to withdraw his Vakalatnama on grounds that Mr. R. C. Sharma has been appointed as Learned Legal Aid Counsel by the Sikkim State Legal Services Authority for the Appellant.
Mr. Safal Sharma is accordingly permitted to withdraw his Vakalatnama.
Mr. R. C. Sharma undertakes to file his Vakalatnama during the course of the day.
Paper-Books have been prepared and made over to Learned Counsel for the parties, who submit that no errors are found therein.
List on 24-06-2024 for hearing as found convenient by the parties.
