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Judgment
4 paragraphs · 96 wordsMeenakshi Madan Rai, J
It is informed that Ms. Puja Lamichaney, Learned Counsel for the Appellant, has been engaged by the Government in another assignment and therefore, will not be appearing in the instant matter.
Learned Counsel Ms. Gita Bista appearing on behalf of the Counsel on record submits that she has not filed her Vakalatnama in the instant matter. Since the Appellant is in Judicial Custody and he is unaware that he is represented by Learned Counsel Ms. Gita Bista, let the Learned Counsel take steps on or before the next date.
List on 05-03-2025.