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Judgment
This matter was listed today for framing of issues.  No one appears for respondent. Mr. Kunal Vats, Advocate appears for petitioner and prays
for proceeding ex-parte against respondent in terms of order dated 6.1.2021. Perusal of record indicates that the counsel for respondent had sought
discharge on 5.11.2020.  The Desk Officer from the Registry has informed that certified copies of order dated 5.11.2020 and 6.1.2021 which
were sent at the given address of the Respondent have come back to the Registry with remarks of the Postal Department as “Left without
instructionsâ€.Â
Registry is directed to list this petition before Hon’ble Tribunal at a convenient date for appropriate orders on the prayer of Ld. Counsel for
Petitioner for proceeding ex-parte against the respondent.
List before this court on 26th March, 2021 for directions. Â