COUNSEL
Dr. Subramanian Swamy, and Ms. Roxna Swamy, Advocates, for the Applicants IA 78/2015; Mr. Prashant Bhushan and Mr. Pranav Sachdeva, Advocates, for the Applicants IA 82/2016; Mr. Mukul Rohatgi, AG, Mr. Neeraj Kishan Kaul, ASG, Mr. L. Vishwanathan, Ms. Gauri Rasgotra, Mr. Raunak Dhillon and Mr. George Varghese, Advocates for Mr. Cyril Amarchand Mangaldas, AOR, for the Applicants IA 83/2017; Dr. A.M. Singhvi, Sr. Advocate, Mr. Mahesh Agarwal, Mr. Anand Pathak, Ms. Shally Bhasin, Mr. Ambuj Agarwal, Mr. Akshat Hansaria, Mr. Aviskar Singhvi and Mr. Chaitanya Safaya, Advocates for Mr. E.C. Agrawala, A.O.R, for the Applicants IA 84/2017; Mr. Kapil Sibal, Sr. Advocate, Ms. Shyel Trehan, Mr. Essaji Vahanvati and Ms. Himanie Katoch, Advocates for Ms. Liz Mathew, AOR, for the Applicants IA 85/2017; Mr. R. Venkataramni, Sr. Advocate, Ms. Nandini Gore, Mr. Abhinay, Ms. Neha Khandelwal and Mr. A. Radhakrishnan, Advocates, for the Applicants IA 86/2017; Mr. Mukul Rohatgi, AG, UOI, Mr. P.S. Narasimha, ASG, Mr. P.K. Mullick, Mr. K. Parmeshwar, Mr. Rajesh Ranjan, Mrs. Swarupama Chaturvedi for Mr. G.S. Makkar, AOR For Enforcement, Mr. Mukul Rohatgi, AG, Directorate Mr. Tushar Mehta, ASG, Mr. Rajiv Nanda, Mr. Tushar Bakshi, Mr. R.R. Rajesh for Mr. B.K. Prasad, AOR for CBI, Mr. Tushar Mehta, ASG, Mr. Santosh Kumar, Mr. Rajat Nair, Mr. Pranav Kumar for Mr. M.K. Maroria, AOR for Income Tax, Mr. Tushar Mehta, ASG Department, Mr. Arijit Prasad, Mr. T.A. Khan, Ms. Sadhna Sandhu for Mrs. Anil Katiyar, AOR, Spl.PP, Mr. Anand Grover, Sr. Advocate, Ms. Sonia Mathur, Ms. Chitralekha Das and Mr. Mihir Samson, Advocates, for the Respondents
