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Judgment
Ms. Shagun Bhargava appears for R-4, the erstwhile State Bank of Bikaner & Jaipur (SBBJ), and submits that SBBJ has merged with State Bank of
India. She further submits that she may be served with a copy of Memo of Appeal through e-mail.  Ms. Anita Saran, appearing for appellant
undertakes to supply a copy of the Memo of Appeal.  It was prayed on behalf of R-4 that four weeks time be granted for filing reply.  Prayer
is allowed. R-4 to file its reply within four weeks.  Appellant may file its rejoinder, if any, in two weeks thereafter.  Appellant may take
necessary steps to get the name of R-4 changed and accordingly file the amended Memo of Parties. List the matter on 3rd May, 2021 for
directions.  Â