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Judgment
1 paragraphs · 105 words
On the last occasion, the Registry of this Court was directed to list the matter before the Hon'ble Bench for passing appropriate orders as reply has not yet been filed on behalf of Respondent No.4 (SBI) though time was granted to them. Nobody appears even today on behalf of Respondent No.4. It was submitted on behalf of Respondent No.7 that they do not wish to file any reply in the matter as no relief has been claimed against them. Let the matter be listed before the Hon'ble Bench for passing appropriate orders. List the matter thereafter before this Court on 21st December, 2021 for directions.
