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Judgment
4 paragraphs · 83 wordsAhanthem Bimol Singh, J
Mr. N. Ibotombi, learned senior counsel and President of the High Court Bar Association, Manipur submitted that on account of the bandh imposed by the Under Ground Organisation, Advocates are unable to attend Court today. The learned senior counsel, accordingly, made a prayer on behalf of the members of the Bar Association for taking up this matter on another date.
As prayed for, list this case again on 10.10.2022.
Interim order, if any, shall continue till the next date.