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Judgment
4 paragraphs · 91 wordsAhanthem Bimol Singh, J
Mr. N. Ibotombi, learned senior counsel and the President of the High Court Bar Association, Manipur submitted that due to some unavoidable circumstances many of the members of the Bar are not in a position to appear before this Court and argue the cases. Accordingly, learned senior counsel made a prayer on behalf of the members of the Bar for taking up this matter on another date.
As prayed for, list this case again on 20.02.2023.
Earlier interim order, if any, shall continue till the next date.
