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Judgment
4 paragraphs · 91 wordsAhanthem Bimol Singh, J
Mr. N. Ibotombi, learned senior counsel and the President of the High Court Bar Association, Manipur submitted that due to some unavoidable circumstances, many of the members of the Bar are not in a position to appear before this Court and argue the cases. Accordingly, learned senior counsel made a prayer on behalf of the members of the Bar for taking up this matter on another date.
As prayed for, list this case again on 31-01-2023.
Earlier interim order, if any, shall continue till the next date.