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Judgment
5 paragraphs · 84 wordsMeenakshi Madan Rai, J
On the joint request of Learned Counsel for the parties, the matter is referred to Mediation. Learned Counsel for the parties also submit that they are in agreement that Mr. U.P. Sharma, Learned Advocate, be appointed as Mediator in the case.
Considered, in view of the submissions Mr. U.P. Sharma is appointed as the Mediator.
The matter is forwarded to Mediation Centre, East, at Gangtok, for further necessary steps.
Parties shall appear before the Mediation Centre, as and when summoned.
