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Judgment
7 paragraphs · 122 wordsA. Guneshwar Sharma, J
This matter is listed for referral to the Special Mediation Drive- ‘Mediation for the Nation’ as directed by the Hon’ble Supreme Court.
Present Mr. LN Ngamba, learned counsel for the petitioner; Mr. A. Sachikumar, learned counsel for the private respondent and Mrs. R.K. Emily, learned Dy. GA for the State respondents.
As agreed by the parties, the matter is referred to the High Court Mediation Centre for amicable settlement.
Parties are directed to appear before the Mediator on 11.09.2025 at 02:00 p.m.
Respondents are directed to depute competent and authorized person in the mediation proceedings.
Furnish a copy of this order to the learned counsel appearing for the parties and the Secretary, High Court Legal Services Committee, Manipur.