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Dadi Ram Sharma And Others vs State Of Sikkim And Others

Sikkim High Court · Decided on 21 November 2023 · Citation: (2023) 11 SIK CK 0029

HON’BLE JUDGES
Meenakshi Madan Rai, J
CASE NUMBER
Writ Petition (C) No. 11 Of 2020

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Judgment

5 paragraphs · 84 words

Meenakshi Madan Rai, J

The matter was referred to the Mediation Centre, Gangtok, on the last date i.e., 11-07-2023.

Learned Counsel for both parties submit that one more month may be afforded to the parties to complete all the modalities of settlement. Seen the letter addressed by the Sikkim State Legal Services Authority to the Registry also whereby the Mediator has sought extension of time by one month.

In consideration of the submissions, one month is extended for Mediation.

List after the winter vacation.