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Den Networks Ltd vs Avn Broadcasting Pvt Ltd

Telecom Disputes Settlement And Appellate Tribunal · Decided on 31 October 2023 · Citation: (2023) 10 TDSAT CK 0036

HON’BLE JUDGES
Sanjeev Pandey, Director
CASE NUMBER
Broadcasting Petition No. 702 Of 2021
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Judgment

2 paragraphs · 172 words

Hon'ble Tribunal vide Order dated 10.10.2023 had directed listing of this case before this Court for framing of Issues and taking evidences. It was recorded by Hon'ble Tribunal that "Counsel appearing for the respondent is seeking time and it is submitted by counsel for the respondent that they shall remain present before the Court of Registrar for framing of issues and taking evidences."

Ms. Aashi Arora, Advocate appears for Petitioner and states that she is ready for framing of Issues. Mr. Ujjwal Vij, Advocate appears and states that he is representing Mr. Sunil Tripathi, former Director of Respondent Company. He submits that on last occasion inadvertently a mistake has been committed in marking his appearance for the Respondent and that he is not representing Respondent. He further states that he will be filing an appropriate application in this regard in one week time seeking orders of Hon'ble Tribunal. He may do so as per the TDSAT Procedures, 2005. As prayed for, list the matter for framing of Issues on 7th November, 2023.