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Judgment
22 paragraphs · 239 wordsThis petition has been filed for the recovery of Rs.9,87,474/- from the respondent.
We have also issued a notice to the respondent, but they have not appeared. We have again issued notice through the concerned Police Station. Despite these facts, nobody appears for the respondent.
We hereby issue Bailable Warrants in the sum of Rs.2 Lakhs each upon namely Mr. Spandan Jain and Mr. Gopal Bhattacharya, Partners in respondent company. Dasti/Direct service upto Head of aforesaid Police Station(s). The details furnished by the petitioner are as under:
Name of the Police Station
Baguihati Police Station
Address and Details of Police Station
Baguihati Police Station,
VIP Road, Raghunathpur, Arjunpur,
New Town, Kolkata, West Bengal - 700059
Details of Individual
Mr. Spandan Jain- Partner, M/s Globe TV
AC – 90/1, Prafulla Kanan (East), Kestopur, Kolkata, West Bengal – 700001
Name of the Police Station
Baguihati Police Station
Address and Details of Police Station
Baguihati Police Station,
VIP Road, Raghunathpur, Arjunpur, New Town, Kolkata, West Bengal - 700059
Details of Individual
Mr. Gopal Bhattacharya-Partner, M/s Globe TV
AC – 90/1, Prafulla Kanan (East), Kestopur, Kolkata, West Bengal - 700001
The Head of aforesaid Police Station will serve the Bailable Warrants upon the aforesaid person(s) of the respondent and after completing the formalities of grant of Bail and after taking his signatures, the paper will be returned to this Tribunal immediately.
This matter is, therefore, adjourned to 1.6.2023.
