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Judgment
6 paragraphs · 119 wordsToday Mr. Ankit Jain, Advocate has appeared on behalf of respondent in B.P. No. 793 of 2020. As prayed by him, two weeks’ time is granted
for filing Vakalatnama and four weeks’ time for reply. Time for rejoinder shall be considered on the next date.
Nobody appears for the respondent in B.P. No. 794 of 2020. Let affidavit of service be filed within one week. It is submitted that notice has been
served upon respondent on 6.2.2021. It will be in the interest of justice to wait for some more time.
Order for ex-parte hearing in respect of B.P. No. 794 of 2020 may be considered on the next date.Â
Post the matter under the same head on 28.4.2021.