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Judgment
5 paragraphs · 96 wordsToday Mr. Ankur Sharma, Advocate has appeared on behalf of respondent no. 2 in both the petitions. As prayed by him, two week’s time is
granted for filing vakalatnama and four weeks’ for reply.
According to learned counsel for the petitioner, respondent no. 1 in B P No. 795 of 2020 has been served with notice on 26.2.2021 and in the other
petition on 18.3.2021. It would be appropriate to wait for their appearance for some more time. Let affidavit of service be filed within one week.
Post the matter under the same head on 29.4.2021.