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Judgment
6 paragraphs · 94 wordsToday Mr. Ankur Sharma, Advocate has appeared on behalf of respondent no. 2 in all the three petitions. Learned counsel for the petitioner is
permitted to file affidavit of service within one week, as prayed. Awaiting appearance of respondent no. 1, post the matter under the same head on
23.4.2021.
Respondent No. 2 is permitted to file Vakalatnama within one week and reply within three weeks. It will be open for the petitioner to file rejoinder
to such reply, if required, before the next date.Â
Post the matter under the same head on 26.4.2021.