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Judgment
3 paragraphs · 95 wordsCross-examination of Mr. Deepak Shawel, witness for the Respondent is going on. The witness was last cross-examined on 22.7.22 and further cross-examination was deferred. On the last occasion i.e. 14.3.2023, the witness was present when a prayer was made for adjournment.
It was submitted today that the witness has gone out of station and, thus, unable to attend the Court today and, thus, a prayer for adjournment.
Let the matter be listed on 17th May, 2023 for further cross-examination of the Respondent's witness. The Respondent is directed to adduce his witness on the date fixed.
