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Judgment
3 paragraphs · 95 words
Bhaskar Raj Pradhan, J
1.
Mr. Abhinav Kant Jha, learned counsel appears in proxy for Mr. Jushan Lepcha, learned counsel for the petitioners. He submits that he has not been able to appear before this court today, since he is out of station on urgent personal work. The learned Senior Counsel for the respondent no.2 submits that he has been informed by the learned counsel for the petitioners that they are seeking adjournment today. Not opposed by the learned learned counsel for the respondent nos. 1, 3 and 4. Adjournment granted.
2.
List on 06.03.2024.