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Judgment
8 paragraphs · 121 wordsRavi Malimath, J
Learned counsel for the petitioner submits that he restricts his writ petition for a direction to respondent no.1 to consider his representation vide
annexure no.5 dated 22.12.2020.
Shri U.K. Uniyal, learned senior counsel appearing for Shri Manish Singh, learned counsel for respondent no.1, submits that the representation will
be considered as early as possible in accordance with law.
In view of the submissions made, the writ petition is disposed off. Respondent No.1 is directed to consider the representation of the petitioner dated
22.12.2020 vide annexure no.5, within a period of two weeks from the date of receipt of a copy of this order in accordance with law.
Pending application, if any, stands disposed off.