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Judgment
6 paragraphs · 100 words
Sanjay Kumar, C.J
(Through Video Conferencing)
Ms. Babita Th., learned counsel, appears for the petitioners.
Mr. N. Kumarjit, learned Advocate General, Manipur, appearing for respondents No. 1 & 4, states that respondents No. 2 & 3 are the main respondents in this matter and that he does not appear for them. However, he undertakes to sensitize these respondents of the necessity to come forward and contest the matter. To enable him to do so, the matter is adjourned.
Post on 19.01.2022.
A copy of this order shall be supplied online or through whatsapp to the learned counsel for the parties.