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Judgment
5 paragraphs · 82 wordsAhanthem Bimol Singh, J
Mr. N. Bipin, learned counsel appeared for the petitioners, Mr. Th. Sukumar, learned Government Advocate appeared for the respondents No. 1 & 2, Mrs. L. Ayangleima, learned counsel appeared for the respondent No. 3 and Mr. S. Suresh, learned counsel appeared for the respondent No. 4.
None appeared for the private respondents.
As prayed for by the learned counsel appearing for the parties, list these cases again on 21.03.2023.
Earlier interim order shall continue till the next date.