High CourtsSingle Bench

Kh. Indira Devi & Anr. vs State Of Manipur & Ors.

Manipur High Court · Decided on 12 June 2023 · Citation: (2023) 06 MAN CK 0018

HON’BLE JUDGES
Ahanthem Bimol Singh, J
CASE NUMBER
Writ Petition (C) No. 450 Of 2023
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Judgment

6 paragraphs · 113 words

Ahanthem Bimol Singh, J

Heard Mrs. G. Pushpa, learned counsel appearing for the petitioners.

Issue notice to the respondents No. 1, 2 and 3, returnable within four weeks.

Mr. Boboy Potsangbam, learned CGSC entered appearance and accepts notice on behalf of respondent No.1 and Mr. L. Anand, learned counsel entered appearance and accepts notice on behalf of respondents No. 2 and 3.

List this case again on 26-07-2023. In the meantime, petitioners are at liberty to file application for deleting the respondents No. 4 and 5 from this case.

Registry is directed to reflect the name of Mr. Boboy Potsangbam and Mr. L. Anand as counsels for the respondents in the cause list.