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Durgi Devi @ Gandhi Devi & Another vs Gupteshwar Singh & Another

Jharkhand High Court · Decided on 23 February 2021 · Citation: (2021) 02 JH CK 0183

HON’BLE JUDGES
Kailash Prasad Deo, J
RESULT
Allowed
CASE NUMBER
Miscellaneous Application No. 31 Of 2015

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Judgment

11 paragraphs · 89 words

Income,"Rs. 5,000/- per month

Annual Income,"Rs. 5,000/- x 12 = Rs. 60,000/-

40% future prospect Pranay Sethi (Supra),"Rs. 60,000/- + Rs. 24,000/- = Rs. 84,000/-

1/3th deduction towards personal and living expenses

(Sarla Verma Supra)","Rs. 84,000/- x 1/3 = Rs. 28,000/-

Total Income,"Rs. 84,000/- - Rs. 28,000/- = Rs. 56,000/-

Multiplier of 18 (as the deceased was in the age group of 15-20

years) Sarla Verma (Supra)","Rs. 56,000/- x 18 = Rs. 10,08,000/-

Conventional Head

Pranay Sethi (Supra)","Rs. 70,000/-

Total Compensation Amount,"Rs. 10,08,000/- + Rs. 70,000/- = Rs. 10,78,000/-