AI Structured Summary
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Judgment
13 paragraphs · 53 words
Age of the Deceased,20 years
Multiplier,18
Future Prospects,40%
Deduction on count of Personal Expenses,1/3
Monthly Income of the Deceased,Rs.1800/-
Monthly Income after adding Future Prospects,"Rs.2,520/-
Monthly Income after deducting Personal Expenses,"Rs.1,680/-
Yearly Income of the deceased,"Rs.20,160/-
Total Income after applying Multiplier,"Rs.3,62,880/-
Other Conventional Heads,"Rs.30,000/-
Total Compensation,"Rs.4,32,880/-
Compensation awarded by Tribunal,"Rs.2,32,400/-
Enhanced Compensation,"Rs. 1,60,480/