AI Structured Summary
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Judgment
13 paragraphs · 51 words
Age of the Deceased,35 years
Multiplier,16
Future Prospects,40%
Personal Expenses Deduction (4 dependents),1/3
Monthly Income of the Deceased,Rs.900/-
Monthly Income after adding Future Prospects,Rs.1260/-
Monthly Income after deducting Personal Expenses,Rs.840/-
Yearly Income of the deceased,"Rs.10,080/-
Total Income after applying Multiplier,"Rs.1,61,280/-
Other Conventional Heads,"Rs.70,000/-
Total Compensation,"Rs.2,31,280/-
Compensation awarded by Tribunal,"Rs.93,400/-
Enhanced Compensation.,"Rs.1,37,880