AI Structured Summary
Not yet generated for this judgment
Judgment
Age of the Deceased,50 years.
Multiplier,13
Future Prospects,10%
Deduction on count of Personal Expenses,1/3
Monthly Income of the Deceased,"Rs.1,560/-
Monthly Income after adding Future Prospects,"Rs.1,716/-
Monthly Income after deducting Personal Expenses,"Rs.1,144/-
Yearly Income of the deceased,"Rs.13,728/-
Total Income after applying Multiplier,"Rs.1,78,464/-
Other Conventional Heads,"Rs.70,000/-
Total Compensation,"Rs.2,48,464/-
Compensation awarded by Tribunal,"Rs.1,32,000/-
Enhanced Compensation.,"Rs.1,16,464/-
Age of the Deceased,60 years
Multiplier,9
Future Prospects,10%
Deduction on count of Personal Expenses,1/3
Monthly Income of the Deceased,"Rs.1,560/-
Monthly Income after adding Future Prospects,"Rs.1,716/-
Monthly Income after deducting Personal Expenses,"Rs.1,144/-
Yearly Income of the deceased,"Rs.13,728/-
Total Income after applying Multiplier,"Rs.1,23,552/-
Other Conventional Heads,"Rs.70,000/-
Total Compensation,"Rs.1,93,552/-