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Tribunals and CommissionsSingle Bench(2022) 05 TDSAT CK 0070

Fcn Cable Network vs Indiacast Media Distributions Pvt Ltd

Telecom Disputes Settlement And Appellate Tribunal · Decided on 20 May 2022

HON’BLE JUDGES
Biresh Kumar, Registrar
CASE NUMBER
Broadcasting Petition No. 597 Of 2021 With Misc Application No. 202, 217 Of 2022
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Judgment

7 paragraphs · 163 words

Nobody appears on behalf of the Petitioner. In compliance of the directions contained in the Order dated 19.5.2022, the Registry of this Court is directed to issue summons on the following witnesses:

1.

Mr. Naresh Kumar, Driver, Haryana Fire Brigade and Emergency Services, Dharuheda, District: Rewari, Haryana

2.

Mr. Raj Kumar

3.

Mr. Vicky

4.

Mr. Rajesh Kumar, Haryana Fire Brigade and Emergency Services, Dharuheda, District: Rewari, Haryana

The witnesses be directed to remain physically present before this Court along with relevant original record. Let a copy of Annexure-C at Page No.7 of the Affidavit filed by the Petitioner on 18.2.2022 be attached with the summons to witnesses being issued to the officials of the Haryana Fire Brigade and Emergency Services, Dharuheda District: Rewari, Haryana for bringing the original of the said report.

Let the matter be listed on 4th July, 2022 for evidences. Let a copy of this Order be sent to the Petitioner as well as his Learned Counsel through e-mail.