AI Structured Summary
Not yet generated for this judgment
Judgment
MA 1132/2021
Invoking the jurisdiction of this Tribunal under Rule 6 of the Armed Forces Tribunal (Procedure) Rules 2008 this application has been filed to entertain
the OA Diary No.2551/2021 at the Principal Bench, New Delhi on the ground that Kolkata Bench of this Tribunal is not functioning due to
administrative reasons.
However, judicial notice can be taken note of the fact that regularly fresh admission and urgent matters of Kolkata Bench are being taken up through
video conferencing by this Tribunal. Even on the last Tuesday matters of Kolkata Regional Bench were taken up.
In view of the above, MA 1132/2021 is dismissed.
The Registry is directed to return the original file to learned counsel for the applicant for being presenting the same before the Regional
Bench,Kolkata, if so advised.