High CourtsSingle Bench

Henry Alemo Francis & 16 Ors vs State Of Manipur & Anr

Manipur High Court · Decided on 24 January 2023 · Citation: (2023) 01 MAN CK 0056

HON’BLE JUDGES
Ahanthem Bimol Singh, J
CASE NUMBER
Writ Petition (C) No. 27 Of 2022
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Judgment

4 paragraphs · 93 words

Ahanthem Bimol Singh, J

Mr. N. Ibotombi, learned senior counsel and the President of the High Court Bar Association, Manipur submitted that due to some unavoidable circumstances many of the members of the Bar are not in a position to appear before this Court and argue the cases. Accordingly, learned senior counsel made a prayer on behalf of the members of the Bar for taking up this matter on another date.

As prayed for, list this case again on 22nd February, 2023.

Earlier interim order, if any, shall continue till the next date.