CourtKutchehry.com
Tribunals and CommissionsSingle Bench

Indiacast Media Distribution Pvt.ltd vs Cable Cast New Media Pvt.ltd

Telecom Disputes Settlement And Appellate Tribunal · Decided on 11 July 2022 · Citation: (2022) 07 TDSAT CK 0027

HON’BLE JUDGES
Biresh Kumar, Registrar
RESULT
Allowed
CASE NUMBER
Broadcasting Petition No. 565 Of 2020
Ask AI about this case

AI Structured Summary

Not yet generated for this judgment

No AI summary yet

Generate an eight-section analysis of this judgment — facts, issues, reasoning, ratio and a plain-language gist.

Judgment

3 paragraphs · 111 words

Mr. Prayag Jain Godua appears on behalf of the Respondents and prays for further time of one week for filing their Vakalatnama as well as draft Issues subject to the cost imposed earlier. The prayer was strongly opposed by Ms. Tanya Gupta appearing on behalf of the Petitioner.

The time as prayed is allowed till 18.07.2022 failing which, the matter be listed before the Hon'ble Bench for passing appropriate orders.

In case fresh Vakalatnama is filed within the time granted, the Respondents to serve a copy electronically on the learned counsel appearing for the Petitioner, as prayed. Let the matter be listed before this Court for directions on 29th July, 2022.