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Indiacast Media Distribution Pvt.ltd vs Cable Cast New Media Pvt.ltd

Telecom Disputes Settlement And Appellate Tribunal · Decided on 2 September 2021 · Citation: (2021) 09 TDSAT CK 0005

HON’BLE JUDGES
Biresh Kumar, Registrar
CASE NUMBER
Broadcasting Petition 565 Of 2020
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Judgment

1 paragraphs · 94 words

Nobody appears for the Respondent. Time was granted to the parties for filing draft Issues. It was further prayed on behalf of the Petitioner that two weeks time be granted for filing draft Issues. The prayer is allowed. The Respondents may also file their draft Issues within two weeks thereafter. Since nobody appears for the Respondents even today, let a copy of this Order be sent through e-mail to the lawyer concerned for taking appropriate steps in the matter on the next date. List the matter on 11th October, 2021 for framing of Issues.