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Judgment
2 paragraphs · 122 wordsNobody appears for the Respondents. It was submitted by Ms. Sakshi Chamoli appearing for the Petitioner that their Evidence Affidavit is ready and they have served copies on the other side also but they need further time for filing the Evidence Affidavit. As prayed for, time is granted till tomorrow i.e. 01/10/2021 for filing the Evidence Affidavit.
Nobody appears for the Respondents even today. The Registry is directed to send a copy of this Order on the e-mail of the Respondents as well as their Learned Counsel on record. In case no steps are taken on behalf of the Respondents, the matter may be listed before the Hon'ble Bench for passing appropriate orders. List the matter on 23rd November, 2021 for directions.
