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Judgment
9 paragraphs · 145 wordsAnoop Chitkara, J
The petitioner, who is working as a JBT, in Government Centre Primary School, Masli, Education Block Ransar (Jangla), Tehsil Chirgaon, Distrcit
Shimla, H.P., has come up before this Court seeking a direction to the respondents to promote him to the post of Language Teacher with effect from
the due date i.e. 28.11.2019.
Notice. Mr. Adarsh Sharma, learned Additional Advocate General, appears and accepts service of notice on behalf of the respondents.
In view of the nature of the order, we propose to pass, no response is required from the respondents.
Consequently, this petition is disposed of with a direction to the respondents to consider the representation of the petitioner dated 6.1.2020 &
reminder dated 13.7.2020, Annexure P-4(Colly.), and decide the same, in accordance with law and pass appropriate orders, within four weeks.
Pending application(s), if any, are closed.