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Judgment
6 paragraphs · 96 wordsAhanthem Bimol Singh, J
Heard Mr. Th. Henba, learned counsel appearing for the appellants.
Issue notice, returnable within three weeks.
Md. Jallalludin, learned senior counsel entered appearance and accepts notice on behalf of respondent No. 1, 2 to 2(e) and Mr. Shyam Sharma, learned GA entered appearance and accepts notice on behalf of respondent Nos. 3, 4 & 5, hence, no formal notice is called for.
Registry is directed to call for the connected Trial Court records and to prepare the Paper Book.
As prayed for, list this case again on 03-11-2025 in the admission column.