AI Structured Summary
Not yet generated for this judgment
No AI summary yet
Generate an eight-section analysis of this judgment — facts, issues, reasoning, ratio and a plain-language gist.
Judgment
6 paragraphs · 88 wordsAhanthem Bimol Singh, J
Heard Ms. L. Sanjeeka Devi, learned counsel appearing for the petitioner.
Issue notice, returnable within four weeks.
Mr. Th. Vashum, learned GA entered appearance and accepts notice on behalf of respondents No. 1 to 3 and Mr. S. Jasobanta, learned counsel entered appearance and accepts notice on behalf of respondent No. 4, hence no formal notice is called for.
List this case again on 04-04-2025.
Registry is directed to reflect the name of all the counsels appearing for the parties in the cause list.