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M/S Balchand Udairam vs Naresh Subba And Ors

Sikkim High Court · Decided on 22 November 2022 · Citation: (2022) 11 SIK CK 0056

HON’BLE JUDGES
Bhaskar Raj Pradhan, J
CASE NUMBER
Regular First Appeal No. 07 Of 2020
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Judgment

4 paragraphs · 87 words

Bhaskar Raj Pradhan, J

Mr. Sudipto Mazumdar, learned Senior Counsel submits that as he has been designated as Senior Counsel he would like to withdraw the vakalatnama on behalf of the appellant. He also submits that from now onwards he will be assisted by Mr. Basant Kharka and Ms. Babita Kumari, learned counsel whose vakalatnama has been placed on record. The vakalatnama is accepted and the vakalatnama filed by Mr. Sudipto Mazumdar earlier as a learned counsel stands withdrawn.

Heard learned counsel for the parties.

Judgment reserved.