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Judgment
8 paragraphs · 103 words
Sanjay Kumar, CJ
(Through Video Conferencing)
Mr. O. Kiranjit, learned counsel, appears for the applicant.
By way of this application, amendment of the cause-title in the main case is sought in relation to the description of the LRs of respondent Nos. 6, 8 & 13.
Mr. S. Jhalajit, learned counsel, appearing for respondent Nos. 1, 3, 4 & 5, states that he has no objection.
The application is accordingly ordered.
Registry is directed to carryout necessary corrections in the cause-title of the main case.
A copy of this order shall be supplied online or through whatsapp to the learned counsel for the parties.