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Judgment
6 paragraphs · 83 wordsAhanthem Bimol Singh, J
Heard Mr. I. Lalitkumar, learned senior counsel assisted by Mr. N. Khelemba, learned counsel appearing for the petitioner.
Issue notice, returnable within four weeks.
Mr. S. Nepolean, learned Government Advocate entered appearance and accepts notice on behalf of all the respondents, hence no formal notice is called for.
List this case again on 31-01-2023.
It is made clear that pendency of this writ petition will not barred the respondents from considering the representation dated 16-11-2022 submitted by the petitioner.