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Judgment
5 paragraphs · 86 wordsAhanthem Bimol Singh, J
Mr. M. Manigun, learned counsel appeared on behalf of the petitioner, Mr. Shyam Sharma, learned Government Advocate appeared on behalf of the respondents No. 1, 2, 3 & 4 and Mr. S. Samarjeet, learned senior panel counsel appeared on behalf of the respondent No. 5.
Mr. Shyam Sharma, learned Government Advocate submitted that he is yet to receive instructions from the authorities and accordingly, the learned Government Advocate seeks three weeks further time.
Prayer is allowed.
List this case again on 21.11.2022.
