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Judgment
4 paragraphs · 88 words
Ahanthem Bimol Singh, J
Mr. Ajoy Pebam, learned counsel appearing for the petitioners seeks leave to withdraw the present writ petition with liberty to file a fresh one if so advised.
Mr. Kh. Samarjit, learned DSGI assisted by Mr. Nongdamba, learned counsel and Mr. HS Paonam, learned senior counsel assisted by Mr. S. Gunabanta, learned counsel appearing for the respondents submitted that they have no objection.
In view of the submission made above, the present writ petition is hereby dismissed as being withdrawn with liberty as sought for.
