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Judgment
Ahanthem Bimol Singh, J
Mr. Th. Ibohal, learned senior counsel assisted by Mr. LN Ngamba, learned counsel appearing for the petitioner submitted that he has received instruction from the petitioner to withdraw the present writ petition with liberty to file a fresh one, if so advised. The learned senior counsel, accordingly, seeks leave to withdraw the present writ petition with liberty to file a fresh one, if so advised.
Mr. Th. Henba, learned counsel appearing for the respondents submitted that he has no objection.
Leave granted.
The present writ petition is hereby dismissed as being withdrawn with liberty as sought for.
