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Judgment
PW 1â€"Exh. 7,Dimple wd/o Atulkumar Surendrasing
PW 2â€"Exh. 8,"Yogesh Rameshchandra Mathur, panch witness
PW 3â€"Exh. 11,"Madhubalan Krishnraj Shrinivasan, complainant
PW 4â€"Exh. 14,"Premabhai Naranbhai Halpati, panch witness
PW 5â€"Exh. 17,"Dr. Mayur Devchandbhai Patel, medical officer
PW 6â€"Exh. 20,"Harishbhai Vitthalbhai, panch witness
PW 7â€"Exh. 21,"Dr. Suresh Buddhilal Sarode, medical officer
PW 8â€"Exh. 26,Tejas Nagarbhai Patel
PW 9â€"Exh. 27,"Sanjaysing Rajendrasing, panch witness
PW 10â€"Exh. 29,Rakesh Champakbhai Bhandari
PW 11â€"Exh. 30,Dhiraj Premnath Malhotra
PW 12â€"Exh. 31,"Zinabhai Premabhai, police station officer
PW 13â€"Exh. 34,Krushnaraj Jamnadas Sampat
PW 14â€"Exh. 37,"Bhupendra Naginsing Chavda, investigation officer
Exh.22,Report of CT scan of deceased
Exh.23,Certificate of injuries to deceased issued by Hariya Hospital
Exh.25,Medical case papers of admission of deceased to Hariya Hospital
Exh.28,Panchanama of seizure of iron batch
Exh.32,33",Copy of note entered in station diary
Exh. 38,FSL mobile van report of visiting location of crime
Exh. 39,Letter by IO to FSL for analysis of articles
Exh. 40,Forwarding note by IO to FSL
Exh. 41,Letter of authority sent by IO to FSL
Exh. 42,Receipt by FSL of receiving articles
Exh. 43,Letter by FSL to IO
Exh. 44,FSL report
Exh. 45,Serological report
The criminal appeal is partly allowed to the extent indicated hereinabove.,