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Judgment
Sr. No.,Particulars,Exh
1,Devendrasinh Ramdevsinh Gohil-complainant,16
2,Shabbirbhai Musabhai Daraiya â€" Panch Witness,21
3,Jagdishbhai Nathabhai Satiya â€" Panch Witness,25
4,Bhikhabhai Budhabhai Chauhan â€" Panch Witness,26
5,Vallabhbhai Gafulbhai Pateliya â€" Panch Witness,27
6,Nirmalsinh Ajitsinh Gohil â€" Witness,37
7,Ranjitsinh Chhatrasinh Gohil- Witness,39
8,Dr. Jagdishsinh Fatehsinh Rana,40
9,Yuvrajisinh Vikramsinh Gohil â€" Witness,42
10,Jitubha Dilubha Gohil â€" Witness,43
11,Ghanshyamsinh Jagdishsinh Gohil â€" Witness,45
12,Ajitbhai Jamsingbhai Kher,50
13,Anopsinh Ramsinh Gohil â€" Police Witness,52
14,Dilipbhai Khimjibhai Vaghela-Police Witness,61
15,Janaksinh Balvantsinh Vaghela-IO,71
3,Panchnama of place of incident,27
4,Certificate of injury,41
5,MLC Form,42
6,Notification,51
7,True copy of xerox of station diary,53
8,Yadi of handing over case papers to PSI,54
9,Fax Message,55
10,Yadi sent to Ld. APP,62