High CourtsSingle Bench(2025) 02 MEG CK 0943

Mohammad Rizwan vs State Of Meghalaya & Anr

Meghalaya High Court · Decided on 10 February 2025

HON’BLE JUDGES
B. Bhattacharjee, J
CASE NUMBER
Criminal Petition No. 2 Of 2024

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Judgment

5 paragraphs · 84 words

B. Bhattacharjee, J

Ms. L. Majaw, learned counsel appearing for the respondent No.2 prays for a grant of some time on the ground of non-availability of the arguing counsel appearing in this matter.

The petitioner also has not filed the additional affidavit in terms of the order dated 10.12.2024, passed by this Court.

As prayed for by the learned Senior counsel appearing for the petitioner, further 2 (two) weeks’ time is granted to file the additional affidavit.

List this matter after 2 (two) weeks.