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Judgment
14 paragraphs · 69 words
Sl. No.,Heads,Calculation (in rupees)
01.,Income of the claimant @ Rs.4000/- per month,"48,000/- per annum
02.,"40% of (i) above to be added towards future
prospects","48,000 + 19,200 = 67,200/-
03.,Loss of earning @ 10%,"6,720/-
04.,"Multiplier of 18 to be applied for assessing total loss
of earning.","1,20,960/-
05.,"Loss of earning for six months (As assessed by the
Tribunal).","24,000/-
06.,Towards medical expenses,"1,23,978/-
07.,Towards transportation,"5,000/-
08.,Towards special diet,"24,990/-
09.,Towards pain & suffering,"5,000/-
,Total:,"3,03,928/-