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Judgment
5 paragraphs · 128 wordsAhanthem Bimol Singh, J
Heard Mr. N. Ibotombi, learned senior counsel assisted by Mrs. N. Savitri, learned counsel appearing for the petitioner.
At the outset, the learned senior counsel appearing for the petitioner submitted that the petitioner will be satisfied if the present writ petition is disposed of by passing an innocuous order thereby directing the respondents No. 1 & 2 to consider and dispose of the representation submitted by the petitioner.
Mr. H. Samarjit, learned Government Advocate appearing for the respondents submitted that he may be given some time to get instructions from the authorities.
As prayed for by the learned Government Advocate, list this case again on 16.01.2023. In the meantime, the learned Government Advocate is directed to get instructions from the authorities, if so advised.