Supreme CourtSingle Bench

Naseema Khan vs Rahul Singh

Supreme Court Of India · Decided on 25 February 2022 · Citation: (2022) 02 SC CK 0094

HON’BLE JUDGES
Abhay S. Oka, J
RESULT
Disposed Of
CASE NUMBER
Transfer Petition (Civil) No. 289 Of 2019
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Judgment

2 paragraphs · 24 words

Learned counsel appearing for the petitioner states that he has instructions to withdraw the Transfer Petition.

Accordingly, the Transfer Petition is dismissed as withdrawn.