Supreme CourtSingle Bench

Moumita Kar vs Pallab Gautam

Supreme Court Of India · Decided on 20 September 2021 · Citation: (2021) 09 SC CK 0140

HON’BLE JUDGES
Vikram Nath, J
RESULT
Disposed Of
CASE NUMBER
Transfer Petition (Civil) No. 932 Of 2020
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Judgment

2 paragraphs · 24 words

Learned counsel for the petitioner prays for and is granted permission to withdraw the Transfer Petition.

The Transfer Petition is, accordingly, dismissed as withdrawn.